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[Cites 0, Cited by 0] [Section 78(12)] [Section 78] [Entire Act]

State of Chattisgarh - Subsection

Section 78(12)(D) in Chhattisgarh Juvenile Justice (Care and Protection of Children) Rules, 2006

(D)The Child Welfare Committee shall determine the date of birth in the interest of the child based on the report of the medical expert;