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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Karnataka - Subsection

Section 3(4) in THE ATRIA UNIVERSITY ACT, 2020

(4)A Screening Committee shall be constituted by the State Government consisting of three members who are Ex-officio members of Karnataka State HigherEducation Council to examine the proposals received from the Sponsoring trust which has to make recommendations to the State Government for the establishment of the University.
(a)for research, development and other activities for which other State
Government organizations are provided financial assistance; or
(b)for any specific research or programmes receiving support from the
State Government; and
(c)for the benefit of similar universities in the State whether subject to a
change in State policy or otherwise:Provided further that, the university may receive any financial support from anyother source.