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[Cites 0, Cited by 0] [Section 31(2)] [Section 31] [Entire Act]

State of Madhya Pradesh - Subsection

Section 31(2)(a) in The M.P. Vanijyik Kar Adhiniyam, 1994

(a)before coming into force of this Act, had been enrolled as a Sales Tax Practitioner under the Act repealed by this Act; or