Section 51(1)(iii) in The Orissa Self-Help Co-operatives Act, 2001

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State of Odisha - Subsection

Section 51(1)(iii) in The Orissa Self-Help Co-operatives Act, 2001

(iii)a claim by or against a Co-operative, against or by a member, or past member or the nominee, heir or legal representative of a deceased member relating to the delivery of possession of land or other immovable property resumed by it.

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State of Odisha - Subsection

Section 51(1)(iii) in The Orissa Self-Help Co-operatives Act, 2001