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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Maharashtra - Subsection

Section 2(h) in The Maharashtra Aerial Ropeways Act, 1956

(h)"rope" includes any cable, wire, rail or way, whether flexible or rigid, for suspending, carrying or hauling a carrier if any part of such cable, wire, rail or way is carried overhead and is suspended from or supported on posts;