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[Cites 0, Cited by 0] [Section 99(1)] [Section 99] [Entire Act]

State of Karnataka - Subsection

Section 99(1)(c) in Karnataka Forest Act, 1963

(c)power to issue a search warrant under the [Code of Criminal Procedure, 1973 (Central Act II of 1974);] [Substituted by Act 10 of 1989 w.e.f. 16.3.1989.]