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State of Maharashtra - Section

Section 1 in The Maharashtra Universities Act, 1994

1. Short title and commencement.

(1)This Act may be called the Maharashtra Universities Act, 1994.
(2)It shall come into force on such [date] [22nd July 1994 vide Government Notification, Higher and Technical Education and Employment Department, No. USG. 1492/104201/(131/92) UNI-3, dated 22nd July, 1994,] as the State Government may, by notification in the Official Gazette, appoint.