Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 34] [Entire Act] State of Rajasthan - Subsection Section 34(3) in Dr. Bhimrao Ambedkar Law University, Jaipur Act, 2019 (3)The matters to which the fund may be applied and appropriated shall be those prescribed by this Act or the Statutes.
