Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Telangana - Subsection

Section 9(iii) in Telangana Bio-fertilizers (Monitoring and Quality Control) Act, 2006

(iii)if he has been convicted of any offence under this Act or any order made thereunder within three years immediately preceding the date of making the application; or