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State of Odisha - Section

Section 441 in Orissa Municipal Rules, 1953

441.

Subscription due shall be deducted monthly from the establishment pay bills and the deductions shall be adjusted to the credit of the Provident Fund accounts. At the time the Executive Officer issues cheques for disbursement of pay to subscribers a monthly statement in Form No. P.F. 13 appended to these rules shall be prepared showing the name of each subscriber, his Provident Fund account number, the salary disbursed to him and the subscription adjusted on his account to the Provident Fund. In the case of school masters and others drawing no allowances while under training the subscriptions due shall be remitted to the treasury by the officers themselves who shall forward the challans to the Executive Officer.