Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Chattisgarh - Subsection

Section 5(xxvi) in The Hidayatullah National University of Law, Chhattisgarh Adhiniyam, 2003

(xxvi)to develop teaching and research of such original sources of literature on which the modem law and the concept of nonviolence and peace is based and to explore their usefulness in the administration of justice in modern India;