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Himachal Pradesh High Court

Kavi Khanna vs . M.C. Shimla & Anr. on 12 July, 2022

Bench: Tarlok Singh Chauhan, Chander Bhusan Barowalia

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Kavi Khanna vs. M.C. Shimla & anr.

CWP No.3672/2022

dA 12.07.2022 Present: Mr. B.S. Thakur, Advocate, for the petitioner.

Mr. Naresh Kumar Gupta, Advocate, for the respondents.

List before a Bench, of which one of us (Justice Chander Bhusan Barowalia, Judge) is not a member.

( Tarlok Singh Chauhan) Judge ( Chander Bhusan Barowalia ) Judge 12th July, 2022 (CS) ::: Downloaded on - 12/07/2022 20:05:28 :::CIS