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[Cites 0, Cited by 0] [Section 40] [Entire Act]

State of Kerala - Subsection

Section 40(1) in Kerala University of Health Sciences Act, 2010

(1)Subject to the provisions of this Act, the Governing Council shall have, in addition to all other powers vested in it, the power to jnakc Statutes to provide for the administration and management of the affairs of the University.