Madhya Pradesh High Court
Deepu Kumar vs The State Of Madhya Pradesh on 5 March, 2025
1 MCRC-54888-2024 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR MCRC No. 54888 of 2024 (DEEPU KUMAR Vs THE STATE OF MADHYA PRADESH ) Dated : 05-03-2025 Shri Vishnu Kumar Upadhyay - advocate for the applicant. Shri C.M. Tiwari - Government Advocate for State.
Learned Government Advocate prays for and is granted time to call relevant document in this case.
List along with MCRC No.54777/2024 after a week.
(PRAMOD KUMAR AGRAWAL) JUDGE shahina Signature Not Verified Signed by: SHAHINA KHAN Signing time: 06-03-2025 12:37:29