Section 2(1)(k) in The Rajasthan Tax on Luxuries (in Hotels and Lodging Houses) Act, 1990

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State of Rajasthan - Subsection

Section 2(1)(k) in The Rajasthan Tax on Luxuries (in Hotels and Lodging Houses) Act, 1990

(k)"person" includes any company or association or body of individuals incorporated or not, and also a Hindu undivided family, a firm, a local authority, a trust, a State Government and the Central Government;

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State of Rajasthan - Subsection

Section 2(1)(k) in The Rajasthan Tax on Luxuries (in Hotels and Lodging Houses) Act, 1990