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State of Jharkhand - Section

Section 886 in Bihar Education Code, 1961

886. Supply of Liveries.

- Liveries may be supplied every year at a cost not exceeding Rs. 12 each to the personal orderlies of the Principals of Government Professional Colleges; of Regional Deputy Director of Education; District Education Officer, Sub-divisional Education Officer, Inspectress of Schools, District Inspectress of Schools, and the District Superintendent of Education; of the Lady Principals of all Government Girls' High and Higher Secondary Schools, of the Assistant Director of Education (Sanskrit) and (Islamic Education); of the Registrar of Examinations; of the Headmasters/Principals of Government High/Higher Secondary Schools. They may be supplied every year at a cost not exceeding Rs. 8 each to the peons of the Deputy Inspectors; of the Deputy Inspectress; of the Deputy Superintendent of Education; of the Assistant Superintendent of Sanskrit Studies; of the Principal of the Madrasa Islamia Shamsul Huda. The charge should be treated as an item of regular contingencies and should not be debited to the allotment for contract contingencies. The purchase of umbrellas and blankets for menials is inadmissible.Note. - Order for the supply of liveries should be placed with the Buxar Central Jail according to the instructions issued from time to time by the State Government.(G. O. no. 3528-E., dated the 23rd November 1921; A. G. circular no. T. M. 6-2-171, dated the 16th January 1922; G. O. no. 2072-F. Ft., dated the 18th September 1923; G. O. no. 875-E., dated the 27th December 1926; G. O. no. 302-F., dated the 7th January 1927; G. O. no. 3139-E., dated the 16th May 1927; G. O. no. 1891-F. Ft., dated the 7th September 1929; G. O. no. 16184-F., dated the 11th December 1929; and G. O. no. 83-F. Ft. dated the 30th April 1935 and G. O. no. 656-E., dated the 24th January, 1956.)