Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 4]

Supreme Court - Daily Orders

M/S. Emkay Alloys(P) Ltd. vs The Executive Engineer Tamil Nadu ... on 2 July, 2019

Bench: Ashok Bhushan, Navin Sinha

     ITEM NO.21                               COURT NO.11                SECTION XII

                                   S U P R E M E C O U R T O F      I N D I A
                                           RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)                   No(s).    12541/2019

     (Arising out of impugned final judgment and order dated 08-04-2019
     in WA No. 1808/2009 passed by the High Court Of Judicature At
     Madras)

     M/S. EMKAY ALLOYS(P) LTD.                                                Petitioner(s)

                                                     VERSUS

     THE EXECUTIVE ENGINEER, TAMIL NADU
     ELECTRICITY BOARD (O AND M) & ORS.                    Respondent(s)
     (FOR I.R. and IA No.80677/2019-EXEMPTION FROM FILING C/C OF THE
     IMPUGNED JUDGMENT and IA No.80678/2019-EXEMPTION FROM FILING O.T. )

     WITH
     SLP(C) No. 12951/2019 (XII)
     (FOR I.R. and IA No.82332/2019-EXEMPTION FROM FILING C/C OF THE
     IMPUGNED JUDGMENT and IA No.82333/2019-EXEMPTION FROM FILING O.T.)

     Date : 02-07-2019                 These petitions were called on for hearing
                                       today.

     CORAM :                           HON'BLE MR. JUSTICE ASHOK BHUSHAN
                                       HON'BLE MR. JUSTICE NAVIN SINHA

     For Petitioner(s)                 Mr.   A.R.L. Sundaresan, Sr. Adv.
                                       Mr.   K. K. Mani, AOR
                                       Ms.   T. Archana, Adv.
                                       Mr.   K. Seshadari, Adv.
                                       Mr.   A.R. Karthik Lakshmanan, Adv.

     For Respondent(s)

                             UPON hearing the counsel the Court made the following

                                                  O R D E R

List the matters after two weeks.

(MEENAKSHI KOHLI) (RENU KAPOOR) COURT MASTER Signature Not Verified COURT MASTER Digitally signed by SANJAY KUMAR Date: 2019.07.02 16:56:39 IST Reason: