Supreme Court - Daily Orders
M/S. Emkay Alloys(P) Ltd. vs The Executive Engineer Tamil Nadu ... on 2 July, 2019
Bench: Ashok Bhushan, Navin Sinha
ITEM NO.21 COURT NO.11 SECTION XII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 12541/2019
(Arising out of impugned final judgment and order dated 08-04-2019
in WA No. 1808/2009 passed by the High Court Of Judicature At
Madras)
M/S. EMKAY ALLOYS(P) LTD. Petitioner(s)
VERSUS
THE EXECUTIVE ENGINEER, TAMIL NADU
ELECTRICITY BOARD (O AND M) & ORS. Respondent(s)
(FOR I.R. and IA No.80677/2019-EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT and IA No.80678/2019-EXEMPTION FROM FILING O.T. )
WITH
SLP(C) No. 12951/2019 (XII)
(FOR I.R. and IA No.82332/2019-EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT and IA No.82333/2019-EXEMPTION FROM FILING O.T.)
Date : 02-07-2019 These petitions were called on for hearing
today.
CORAM : HON'BLE MR. JUSTICE ASHOK BHUSHAN
HON'BLE MR. JUSTICE NAVIN SINHA
For Petitioner(s) Mr. A.R.L. Sundaresan, Sr. Adv.
Mr. K. K. Mani, AOR
Ms. T. Archana, Adv.
Mr. K. Seshadari, Adv.
Mr. A.R. Karthik Lakshmanan, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
List the matters after two weeks.
(MEENAKSHI KOHLI) (RENU KAPOOR) COURT MASTER Signature Not Verified COURT MASTER Digitally signed by SANJAY KUMAR Date: 2019.07.02 16:56:39 IST Reason: