Section 2(1)(c) in The Nathdwara Temple Rules, 1973

[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

(c)"Official year", or "financial year" means the year according the Gujarat Samwat Commencing on Kartik Sudi first and ending with Ashwin Vad 30:

Legal Document View