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Himachal Pradesh High Court

Gurbachan Singh & Ors. vs . Hrtc & Anr. on 28 March, 2022

Bench: Tarlok Singh Chauhan, Sandeep Sharma

Gurbachan Singh & Ors. vs. HRTC & Anr.

CWP No. 3445 of 2021 28.03.2022 Present: Mr. Ashok Kumar, Advocate, for the petitioners.

.

Mr. Ajay Kumar Chauhan, Advocate, for the respondents.

Learned counsel for the respondents prays for and is granted a week's time to release entire retiral benefits to the petitioners.

List on 04.04.2022.

(Tarlok Singh Chauhan) Judge (Sandeep Sharma) Judge March 28, 2022 (sanjeev) ::: Downloaded on - 28/03/2022 20:15:16 :::CIS