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[Cites 0, Cited by 0] [Section 56(1)] [Section 56] [Entire Act]

State of Nagaland - Subsection

Section 56(1)(g) in Nagaland Municipal Act, 2001

(g)Fraudulently or without due authority, as the case may be, attempts to do any of the foregoing acts or wilfully aids or abets the doing of any such acts.