Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Odisha - Section

Section 3 in Orissa State Bar Council Rules, 1989

3. Time and place of Election.

- Election of member to the Bar Council shall be held at such place or places on such date or dates, and during such hour or hours as the Council may appoint. Different dates and different hours may be appointed for polling different places, polling shall ordinarily be held from 10.00 A.M. to 5.00 P.M.