Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 27] [Entire Act] State of Uttarakhand - Subsection Section 27(D) in Uttarakhand Agricultural produce Marketing (Development and regulation) Act, 2011 (D)in any other case of sale of such produce, the purchaser shall be liable to pay the Market fee and Development cess to the Committee;
