Calcutta High Court (Appellete Side)
Department vs Srinanda Baishnab & Ors on 2 July, 2018
Author: Shampa Sarkar
Bench: Shampa Sarkar
1
7 2.7.18 W.P.S.T. 151 of 2017
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THE SECRETARY, IRRIGATION AND WATERWAYS
DEPARTMENT, GOVERNMENT OF WEST BENGAL & ORS. VS.
SRINANDA BAISHNAB & ORS.
Mr. Joytosh Mazumder..ld.G.P.
Mr. Pinaki Dholw
..for the petitioners/
State respondents
Mr. D.N. Roy Mr. S. Ghosh Mr. B. Nandy Mr. R.K. Shaw ..for the respondents On the prayer made on behalf of the petitioners/State respondents the hearing of this matter stands adjourned.
Let this matter appear in the daily supplementary cause list on July 9, 2018 under the same heading.
(Debasish Kar Gupta,J.) (Shampa Sarkar,J.) 2 3 4