Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 34A] [Entire Act] Union of India - Subsection Section 34A(2) in The Wild Life (Protection) Act, 1972 (2)The provisions of this section shall apply notwithstanding any other penalty which may be inflicted for violation of any other provision of this Act.National Parks
