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Rajasthan High Court - Jaipur

Managing Director Rsrtc And Ors vs Ramesh Chand Sharma And Ors on 15 February, 2017

Author: Alok Sharma

Bench: Alok Sharma

     HIGH COURT OF JUDICATURE FOR RAJASTHAN BENCH AT
                          JAIPUR
                S.B. Writ Restoration Application No.59/2017
Managing Director Rsrtc And Ors
                                                          ----Applicant
                                   Versus
Ramesh Chand Sharma And Ors
                                                        ----Respondent

_____________________________________________________ For Applicant(s) : Mr. Vinayak Joshi. _____________________________________________________ HON'BLE MR. JUSTICE ALOK SHARMA Order 15/02/2017 Heard on the restoration application. For the reasons stated in the restoration application, the same is allowed subject to filing of P.F. and Notices as earlier directed in the main writ petition, within two weeks from today.

(ALOK SHARMA) J.

Himanshu Soni

8.