Rajasthan High Court - Jaipur
Managing Director Rsrtc And Ors vs Ramesh Chand Sharma And Ors on 15 February, 2017
Author: Alok Sharma
Bench: Alok Sharma
HIGH COURT OF JUDICATURE FOR RAJASTHAN BENCH AT
JAIPUR
S.B. Writ Restoration Application No.59/2017
Managing Director Rsrtc And Ors
----Applicant
Versus
Ramesh Chand Sharma And Ors
----Respondent
_____________________________________________________ For Applicant(s) : Mr. Vinayak Joshi. _____________________________________________________ HON'BLE MR. JUSTICE ALOK SHARMA Order 15/02/2017 Heard on the restoration application. For the reasons stated in the restoration application, the same is allowed subject to filing of P.F. and Notices as earlier directed in the main writ petition, within two weeks from today.
(ALOK SHARMA) J.
Himanshu Soni
8.