Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Tamilnadu - Subsection

Section 5(xxx) in Tamil Nadu Dr. Ambedkar Law University Act, 1996

(xxx)to appoint, in order to execute an instrument or transact any business of the University, any person as it may deem fit;