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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Rajasthan - Subsection

Section 4(xv) in University of Udaipur Officers (Conditions of Service) Rules, 1976

(xv)"Lien" means the title of an officer to hold substantively either immediately or on termination of a period or periods, a permanent post, including a tenure post, to which he has been appointed substantively.