Section 4(1)(iv) in The Cost And Works Accountants Act, 1959

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Union of India - Subsection

Section 4(1)(iv) in The Cost And Works Accountants Act, 1959

(iv)any person who has passed such other examination and completed such other training without India as is recognised by the Central Government or the Council as being equivalent to the examination and training prescribed for members of the Institute:

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Union of India - Subsection

Section 4(1)(iv) in The Cost And Works Accountants Act, 1959