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[Cites 0, Cited by 2] [Section 8(2)] [Section 8] [Entire Act]

Union of India - Subsection

Section 8(2)(f) in The Indian Nursing Council Act, 1947

(f)with the previous sanction of the Central Government, fix the fees and allowances to be paid to the President. Vice President and members and the pay and allowances of officers and servants of the Council.