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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Mizoram - Subsection

Section 7(e) in The Institute of Chartered Financial Analysts of India University (Mizoram) Act, 2006

(e)To collaborate with other colleges or universities research institutions, industry associations, professional associations including the Council of Chartered Financial Analysts and the Society of Certified Public Accountants or any other organization, in India or abroad, to conceptualize, design and develop specific educational and research programs training programs and exchange programs for students, faculty members and others;