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State of Telangana - Section

Section 4 in The Telangana Panchayat Raj (Conduct of Elections) Rules, 2018

4. Display of voters list.

- The Returning Officer shall affix a notice on the notice board of the office of the Gram Panchayat or Mandal Praja Parishad or Zilla Praja Parishad, as the case may be, showing the voters list thereof, or of any ward or territorial constituency thereof, notified for elections on the day of publication of election notice under Section 198 of Telangana Panchayat Raj Act, 2018.