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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Uttar Pradesh - Subsection

Section 3(g) in The U.P. Private Professional Educational Institutions (Regulation Of Admission And Fixation Of Fee) Act, 2006

(g)"minority" means a minority defined under clause (f) of Section 2 of the National Commission for Minority Educational Institutions Act, 2004 (Act No. 2 of 2005);