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State of Rajasthan - Section

Section 19 in The Rajasthan Poisons Rules, 1972

19. Power to inspect poisons specified in Schedule I and Registers.

- Any magistrate or police officer of not below the rank of Circle Officer or any Gazetted Officer of Revenue Medical and Excise Department and a Drug Inspector may at any time, visit and inspect the premises of a licence holder where poisons specified in Schedule I are stocked or kept for sale, and may inspect all poisons found therein and the registers maintained under rules 11 and 12.