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[Cites 0, Cited by 0] [Section 36A(1)] [Section 36A] [Entire Act]

State of Assam - Subsection

Section 36A(1)(ii) in Assam Forest Regulation, 1891

(ii)for the preservation of the soil on the ridges and slopes and in the valleys of hilly tracts, the prevention of landslips or of the formation of ravines and torrents, deposit thereon of sand, stones or gravel;