Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 29] [Entire Act] State of Jharkhand - Subsection Section 29(3) in The Chota Nagpur Rural Police Act, 1914 (3)he shall forthwith take all persons so arrested to the police-station within the limits of which he acts as road-patrol;
