Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Gujarat - Subsection

Section 5(2) in Gujarat State Higher Education Council Act, 2016

(2)In ease of any dispute or doubt as to whether a person is disqualified under sub-section (1), the decision of the State Government shall be final.