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Supreme Court - Daily Orders

Hemraj vs Oriental Insurance Company Limited on 8 August, 2016

Bench: J. Chelameswar, Abhay Manohar Sapre

     ITEM NO.34                           COURT NO.5                 SECTION XIV

                               S U P R E M E C O U R T O F        I N D I A
                                       RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)               No(s).   22134/2016

     (Arising out of impugned final judgment and order dated 02/03/2016
     in MACAP No. 528/2013 passed by the High Court Of Delhi At New
     Delhi)

     HEMRAJ                                                           Petitioner(s)

                                                 VERSUS

     ORIENTAL INSURANCE COMPANY LTD. AND ORS.                         Respondent(s)

     (with office report)

     Date : 08/08/2016 This petition was called on for hearing today.

     CORAM :
                         HON'BLE MR. JUSTICE J. CHELAMESWAR
                         HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE

     For Petitioner(s)             Mr.   S. K. Sinha,Adv.
                                   Mr.   Rattan Lal,Adv.
                                   Mr.   Sandiv Kalia,Adv.
                                   Mr.   Rabin Majumdar,Adv.
                                   Ms.   Seema Kashyab
                                   Mr.   Bipin Bihar Sinha,Adv.

     For Respondent(s)


                          UPON hearing the counsel the Court made the following
                                             O R D E R

Issue notice.

Tag with SLP(C)No.16735/2014.

[O.P. SHARMA] [RAJINDER KAUR] AR-cum-PS COURT MASTER Signature Not Verified Digitally signed by OM PARKASH SHARMA Date: 2016.08.09 16:57:16 IST Reason: