Supreme Court - Daily Orders
Hemraj vs Oriental Insurance Company Limited on 8 August, 2016
Bench: J. Chelameswar, Abhay Manohar Sapre
ITEM NO.34 COURT NO.5 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 22134/2016
(Arising out of impugned final judgment and order dated 02/03/2016
in MACAP No. 528/2013 passed by the High Court Of Delhi At New
Delhi)
HEMRAJ Petitioner(s)
VERSUS
ORIENTAL INSURANCE COMPANY LTD. AND ORS. Respondent(s)
(with office report)
Date : 08/08/2016 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE J. CHELAMESWAR
HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
For Petitioner(s) Mr. S. K. Sinha,Adv.
Mr. Rattan Lal,Adv.
Mr. Sandiv Kalia,Adv.
Mr. Rabin Majumdar,Adv.
Ms. Seema Kashyab
Mr. Bipin Bihar Sinha,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Issue notice.
Tag with SLP(C)No.16735/2014.
[O.P. SHARMA] [RAJINDER KAUR] AR-cum-PS COURT MASTER Signature Not Verified Digitally signed by OM PARKASH SHARMA Date: 2016.08.09 16:57:16 IST Reason: