Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 39] [Entire Act] State of Bihar - Subsection Section 39(p) in The Bihar General Provident Fund Rules, 1948 (p)v'kq) izfof"V dks yky L;kgh ls dkVdj mlds uhps 'kq) izfof"V vafdr dh tk,xhA ,slh lHkh 'kqf);ka fudklh ,oa laforj.k inkf/kdkjh ds fnukafdr gLrk{kj ls vfHkizekf.kr dh tk;xhA(N)tc dHkh fdlh ljdkjh lsod ds LFkkukUrj.k ,d dk;kZy; ls nwljs dk;kZy; esa gks tk;] rc fudklh ,oa laforj.k inkf/kdkjh ikl&cqd ds vH;qfDr LrEHk esa fuEufyf[kr izek.k i= nsxk&
