Supreme Court - Daily Orders
Pr. Commissioner Of Income Tax vs Friends Land Developers on 8 December, 2017
Bench: A.K. Sikri, Ashok Bhushan
ITEM NO.6 COURT NO.5 SECTION XI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No. 37383/2017
(Arising out of impugned final judgment and order dated 20-04-2017
in ITA No. 119/2017 passed by the High Court of Judicature at
Allahabad)
PR. COMMISSIONER OF INCOME TAX Petitioner(s)
VERSUS
FRIENDS LAND DEVELOPERS Respondent(s)
(With IA No.128147/2017-CONDONATION OF DELAY IN FILING)
Date : 08-12-2017 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE A.K. SIKRI
HON'BLE MR. JUSTICE ASHOK BHUSHAN
For Petitioner(s)
Mr. A. N. S. Nadkarni, ASG.
Mrs. Anil Katiyar, AOR
Mr. Manish Pushkarna, Adv.
Ms. Shirin Khajuria, Adv.
Ms. Ayushi Gaur, Adv.
Ms. Sanskriti Bhardwaj, Adv.
For Respondent(s)
Mr. Prakash Kumar, Adv.
Mr. Rupinder Kumar Aggarwal, Adv.
Mr. Rahul Gupta, AOR
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Issue notice.
Mr. Rahul Gupta, learned counsel, accepts notice on behalf of respondent-caveator.
Signature Not VerifiedTag the matter along with SLP (C)Diary No. 24231/2017.
Digitally signed by NIDHI AHUJA Date: 2017.12.11 16:34:34 IST Reason: (NIDHI AHUJA) (MALA KUMARI SHARMA) COURT MASTER COURT MASTER