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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(1)(d) in The Chennai Metro Railway (Notices of Accidents and Inquiries thereto) Rules, 2014

(d)"Central Government", in relation to technical planning and safety of metro railways, means the Ministry of the Government of India dealing with Railways.