Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 12] [Entire Act] State of Uttar Pradesh - Subsection Section 12(c) in U.P. State Public Service Commission (Regulation of Procedure) Act, 1985 (c)any defect or irregularity not affecting the substance in any proceedings before the Commission, Committee or the Interview Board.
