Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Rajasthan - Section

Section 37 in Rajasthan Monuments, Archaeological Sites and Antiquities Act, 1961

37. Protection of action taken under the Act

- No suit for compensation and no criminal proceeding shall be against the State Government or any public servant in respect of any act done or intended to be done in good faith in the exercise of any power conferred by this Act.