Section 343ZE(3) in Andhra Pradesh Municipalities Act, 1965
(3)Where an Observer has directed the Election Officer under this section to stop counting of votes or not to declare the result, the Observer shall forthwith report the matter to the Commission and thereupon the Commission shall, after taking all material circumstances into account, issue appropriate directions under Section 343-W or Section 343-X in the matter of declaration of results.
