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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of West Bengal - Subsection

Section 1(3) in The West Bengal Alienation Of Land (Regulation) Act, 1960.

(3)It shall apply in the first instance to the district of Darjeeling, but the State Government may, from time to time, by notification in the Official Gazette, apply it to such other area or areas as may be specified in such notification.