Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4N] [Entire Act] Union of India - Subsection Section 4N(b) in Imports and Exports (Control) Act, 1947 (b)has been given a reasonable opportunity of making representation and, if he so desires, of being heard, in his defence.]
