Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Haryana - Section Section 48 in Haryana Fire Service Act, 2009 48. Sanction of fire safety measure beyond National Building Code. - The standard for the fire safety measure in the buildings which are not defined in the National Building Code shall be approved by the Government.
