Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 74] [Entire Act] State of Telangana - Subsection Section 74(d) in Hyderabad Metropolitan Water Supply and Sewerage Act, 1989 (d)unlawfully obstruct the flow of or flush, draw off, divert or take sewage from any sewage work belonging to the Board; or Prohibition of certain acts.
