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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of West Bengal - Subsection

Section 2(o) in The West Bengal Board of Madrasah Education Act, 1994.

(o)"rule" means a rule made by the State Government under this Act;
(oo)[ "secondary education" means the general education or Madrash Education system is followed from first class to fourth or fifth class, as the case may be;] [Inserted by Act No. 10 of 2014, dated 13.8.2014.]