Allahabad High Court
U.P. Avas Evam Vikas Parishad, Lucknow vs Harbhajan Singh & Others on 8 January, 2010
Author: Saniav Misra
Bench: Saniav Misra
Court No. - 19 Case :- FIRST APPEAL No. -- 594 of 2000 Petitioner :- U.P. Avas Evam Vikas Parishad, Lucknow Respondent :- Harbhajan Singh 8: Others Petitioner Counsel :- Pankaj Mithal Respondent Counsel :- V.K.Singh,V.D. Ojha Hon'ble Saniav Misra.J.
Learned counsel for the appellant has since been elevated to the Bench of this Court.
Office is directed to issue notice to the appellant to engage a new counsel.
Order Date :- 8.1.2010 Lbm/--