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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Rajasthan - Subsection

Section 9(2) in Rajasthan Tourist Assistance Force Regulations, 2013

(2)In the case of serious breach of discipline, the TAF personnel shall be removed from the Roll as per terms and conditions settled while engaging for work in the case of persons not drawn from Police Department of the State and in case of persons drawn on deputation from Police Department of the State, as per Disciplinary Rules applicable to them.